Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11B] [Entire Act]

State of Rajasthan - Subsection

Section 11B(10) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959

(10)The lessee Udhyam Protsahan Sansthan may levy Rs. 250/- per hectare per annum from sub-lessee which shall be deposited in the head of Udhyam Protsahan Sansthan as administrative expenses;