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State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Cattle Trespass Act, 1977

10. Procedure when the owners claims the cattle and pays the fine.

- If the owner of the impounding cattle or his agents, appears and claims the cattle, the pound keeper shall deliver them to him on payment of fine and charges incurred in respect of such cattle.The owner or his agent on taking back the cattle, shall sign a receipt for them in the register kept by the pound keeper.