Himachal Pradesh High Court
Khem Raj Bhandari vs State Of Himachal Pradesh on 27 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Khem Raj Bhandari versus State of Himachal Pradesh .
CWPOA No.3806 of 2019 27.07.2022 Present Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General with Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondent-State.
Mr. D.K. Khanna, Advocate, for respondent No.3.
rMr. Onkar Jairath, Advocate, for respondent No.4.
Mr. Surinder Saklani, Advocate, for respondent No.5.
List on 24.08.2022, as prayed for by learned counsel for the parties.
(Sandeep Sharma) Judge 27th July, 2022 (shankar) ::: Downloaded on - 27/07/2022 20:10:28 :::CIS