Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(15) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(15)"Officer" means the Officer of the University as specified in section 22 or any other person in employment of the University designated as officer by the statutes;