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State of Odisha - Section

Section 154 in Orissa Municipal Rules, 1953

154.

In addition to the issue of licence in Form No. XXX, the Executive Officer shall issue a number plate showing the licence number as in the register in Form No. XXXIX, the name of the vehicle for which the licence is issued and the period for which the licence holds good.Note. - To prevent fraud the number plate shall be of different colour for each year of issue shall bear consecutive number and shall be purchased from a firm not carrying on business in the municipality.