Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Madhya Pradesh - Subsection Section 42(a) in The M.P. Bhumi Vikas Rules, 1984 (a)The width of the main street on which the building abuts shall not be less than 12 metres and one end of this street shall join another street of width not less than 12 metres;
