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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(i)"Service Control Point" means a real time database -
(A)which stores customer records;
(B)which executes one of the range of software routines customized for particular applications, when accessed by an enquiry from it ;
(C)which sends instruction back to the Service Switching Point to process the call ;.