Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 42 in The Punjab Chemical Works Rules, 1933

42.

The following registers shall be maintained by the approved manufacturer :-
(a)M.C. 2. Stock Account of the Spirit used for making tinctures etc.
(b)M.C. 3. Register of operations in the Laboratory.
(c)M.C. 4. Stock account of each preparation.
(d)M.C. 6. Application for pass for the removal of medicinal or other preparation from the Chemical Works.
(e)M.C. 8. Labels.
(f)M.C. 11. The Monthly Return.