Bombay High Court
Sholay Media Entertainment Pvt Ltd vs Narendra Hirawat And Co. And Anr on 25 February, 2021
Author: Surendra P. Tavade
Bench: S. C. Gupte, Surendra P. Tavade
52. IA (L) 8031 of 2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 8031 OF 2020
IN
COMMERCIAL APPEAL (ST.) NO. 8026 OF 2020
Sholay Media Entertainment Private ...Applicant
Limited
Versus
Narendra Hirawat and Co. and Anr. ...Respondents
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Ms. Bhavika Deora i/b Jayakar & Partners - Advocate for the
Applicant/Appellant
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CORAM : S. C. GUPTE AND
SURENDRA P. TAVADE, JJ.
DATE : 25 FEBRUARY 2021. P.C. :
Wrongly on board. Remove from the board. Place before appropriate Court.
[SURENDRA P. TAVADE, J.] [S. C. GUPTE, J.]
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