Rajasthan High Court - Jodhpur
M/S Balaji Fish Farm vs State Of Rajasthan (2023:Rj-Jd:25035) on 7 August, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2023:RJ-JD:25035] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Misc Application No. 76/2022 in S.B. Civil Writ Petition No. 14463/2021 M/s Balaji Fish Farm, Registered Office At Sub-City Center, Udaipur Through Its Authorized Signatory Sh. Virendra Singh S/o Sh. Pushottam Singh, Aged About 45 Years, Partner Of M/s. Balaji Fish Firm, Registered Office At Sub-City Center, Udaipur.
----Petitioner Versus
1. State Of Rajasthan, Through The Principal Secretary, Fisheries Department, Government Of Rajasthan, Udaipur.
2. The Director, Fisheries Department, Pashudhan Bhawan, Tonk Road, Jaipur.
3. Fisheries Development Officer, Fisheries Department, Pali.
----Respondents For Petitioner(s) : Mr. Chayan Bothra For Respondent(s) : Mr. A.K. Gaur, AAG JUSTICE DINESH MEHTA Order 07/08/2023
1. Learned counsel for the applicant submits that the present application under Article 226 of the Constitution of India seeking modification of the order dated 13.01.2022 has been rendered infructuous.
2. Dismissed accordingly.
(DINESH MEHTA),J 357-Mak/-
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