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Gauhati High Court

Page No.# 1/19 vs Aruna Sundararajan And 5 Ors on 22 January, 2024

                                                             Page No.# 1/19

GAHC010035242018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/82/2018

         KAMAL CHANDRA NATH AND 43 ORS.
         S/O LT. PALAN NATH
         R/O VILL- CHAULDHUABALI
         P.O. GOGAMUKH, DIST. DHEMAJI, ASSAM, PIN - 787034

         2: SRI MOTILAL MILI
          S/OLT. RUPESHWAR MILI
         R/O VILL- ADISUTI GAON

         P.O. KHAGA
         DIST. LAKHIMPUR
         ASSAM- 787052.

         3: SRI GHANAKANTA SONOWAL
          S/O LT. BOLURAM SONOWAL
         R/O VILL- KADAM KACHARI
         P.O. CHARAIMORIA
          DIST. LAKHIMPUR
         ASSAM- 787032.

         4: SRI JOGESWAR BORAH
          S/O LT. RUPESHWAR BORAH
         R/O VILL- KUCHIAMARI
         DIST.LAKHIMPUR
         ASSAM- 787001.

         5: SRI GIRIDHAR SAIKIA
          S/O LT. DINESWAR SAIKIA
         R/O NAHARANI VILLAGE

          P.O. HANDAHKHUA
          DIST. LAKHIMPUR
          ASSAM- 787054.
                                      Page No.# 2/19

6: SRI ANIL NATH
 S/O ATUL NATH
R/O GUGAMUKH NAGAON VILLAGE

P.O. BOGINADI
DIST. LAKHIMPUR
ASSAM- 787054.

7: SRI DIMBESWAR SONOWAL
 S/O LT. KALINATH SONOWAL
R/O VILL- NALANISUK
P.O. BAGINADI
 DIST. LAKHIMPUR
ASSAM
 PIN - 7877030.

8: SRI JOGEN SONOWAL
 S/O LT. LAKHAN SONOWAL

 R/O VILL- SONARDHEKI
P.O. SONARDHEKI
 DIST. LAKHIMPUR
ASSAM- 787052.

9: SRI KHAGESWAR SONOWAL

S/O SRI POWAL SONOWAL

 R/O VILL- NALANISUK
P.O. BOGINADI
 DIST. LAKHIMPUR
ASSAM- 787030.

10: SRI MAHENDRA CHELLENG

 S/O SRI GAYARAM CHELLENG
R/O VILL- GABALDUBI
 BALIGAON
P.O. BOGALDUBI
 DIST. LAKHIMPOUR
ASSAM- 787030.

11: SRI DILIP NEOG
 S/O LT. KOSHESWAR NEOG

R/O VILL- DHEKIAJULI (BOISHNAVPUR)
P.O.JORIGURI
 DIST. LAKHIMPUR
                                  Page No.# 3/19

ASSAM
PIN - 784160.

12: RATNESWAR SONOWAL
 S/O LT. DHARMESWAR SONOWAL

R/O VILL- BHARTI SONOWAL GAON

P.O. PHUKANARHAT
DIST. LAKHIMPUR
ASSAM- 787001.

13: SRI NIRMAL PAWE
 S/O LT. NANDI RAM PAWE
R/O VILL- UJANI MIRI GOAN
P.O. PAHUMARA
 DIST. LAKHIMPUR
ASSAM- 787001

14: SRI CHENIRAM BORAH
 S/O LT. PRAFULLA BORA
R/O P.O. DHAKUAKHANA
DIST. LAKHIMPUR
ASSAM - 787055.

15: SRI ATUL SONOWAL
 S/O LT. LAKHI SONOWAL

 R/O VILL- BHARTI SONOWAL GAON
P.O. PHUKANARHAT
DIST. LAKHIMPUR- 787052

16: SRI JITEN THENGAL
 S/O SRI BHIMA THENGAL
R/O VILL- KUCHIAMARA
 P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM
 PIN -787032.

17: SRI LOHIT BORAH
 S/OLT. DHANIRAM BORAH
R/O VILL- KADAM MOINAPARA
DIST. LAKHIMPUR
ASSAM
 PIN - 787032.

18: SRI DHANIRAM BASUMATARY
                                 Page No.# 4/19

S/O LT. BOLURAM BASUMATARY
R/O VILL- KUCHIMARI
P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM- 787032.

19: SRI RUDRA THENGAL
 S/O SRI KALIRAM THENGAL
R/O VILL- KUCHIMARI GOAN

P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM- 787032.

20: SRI BALU SAIKIA
 S/OLT. HINGI SAIKIA
R/O VILL- KUCHIMARI
P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM - 787032.

21: SRI DIBYA SONOWAL
 S/O SRI REBAT SONOWAL

R/O VILL- BHARTI SONOWAL GAON

P.O. PHUKANARHAT
DIST. LAKHIMPUR
ASSAM
PIN - 787052

22: SRI PRAFULLA SONOWAL
 S/O LT. GOPAL SONOWAL

 R/O VILL- KUCHIAMARA
P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM
 PIN - 787032.

23: SRI MOINA SONOWAL
 S/O LT. SOMESWAR SONOWAL

R/O VILL- KUCHIAMARA
P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM - 787032
                                 Page No.# 5/19

24: SRI LILARAM PAYENG

 S/O LT. NARAYAN PAYENG
R/O VILL- UBHAT CHAMPARA
P.O. MORNOI BEBEJIA
DIST. LAKHIMPUR
ASSAM
 PIN - 787058.

25: SRI TULAN THENGAL

 S/O LT. BALURAM THENGAL
R/O VILL- KUCHIAMARA
P.O. BADHAKARA
DIST. LAKHIMPUR
ASSAM- 787032.

26: SRI GAHIN SONOWAL
 S/O LT. KHUTIRAM SONOWAL
R/O VILL- BHARTI SONOWAL GAON
P.O. SONARDHEKI
DIST. LAKHIMPUR
ASSAM-787052.

27: SMTI. NIJU HAZARIKA
 W/O SRI AJIT HAZARIKA
R/O VILL- JORHATIA GAON
P.O. CHARAIMARIA
 DIST. LAKHIMPUR
ASSAM- 787032.

28: SRI GHANA SONOWAL
 S/O LT. BIRASON SONOWAL
R/O VILL- SONARDHEKI
P.O. SONARDHEKI

DIST. LAKHIMPUR
ASSAM
PIN - 787052.

29: SRI REBAT SONOWAL
 S/O SRI MUNINDRA SONOWAL
R/O VILL- NALANICHUK
P.O. BAGINADI
DIST. LAKHIMPUR
ASSAM-78030

30: SRI GOBIN SONOWAL
                                    Page No.# 6/19

 S/O LT. THANESWAR SONOWAL
R/O NAHARANI VILL- TELAHIMAJGAON
P.O. SONARDHEKI
DIST. LAKHIMPUR
ASSAM- 787052.

31: SRI ROHIT SONOWAL
 S/O SRI RUDRA SONOWAL
R/O VILL- GAGALDHUBI
P.O. BOGINADI
DIST. LAKHIMPUR
ASSAM- 787030.

32: SRI LOHIT SONOWAL
 S/O SRI DAYARAM SONOWAL

R/O VILL- BAPUCHANG
P.O. ARADHAL
DIST. LAKHIMPUR
ASSAM- 787057.

33: SRI ROBIN DOLEY
 S/O LT. TADUK DOLEY
R/O VILL- JIADHAL DIGHAL GORAH
P.O. JIADHAL CHARIALI
DIST. LAKHIMPUR
ASSAM- 787057.

34: SRI BIMAN KUMAR PAYENG
 S/O LT. NONDESWAR PAYENG
R/O VILL- DUSUTIMUKH
P.O. KHUBALIA
DIST. LAKHIMPUR
ASSAM- 787057.

35: SRI SUNANDA SONOWAL
 S/O LT. ROHESWAR SONOWAL
R/O VILL- BAPUCHANG
P.O. ARADHAL
DIST. LAKHIMPUR
ASSAM- 787057.

36: SRI ANANDA SONOWAL
 S/O LT. DIMBESWAR SONOWAL

R/O VILL- BAPUCHANG
P.O. ARADHAL
                                 Page No.# 7/19

DIST. LAKHIMPUR
ASSAM- 787057.

37: SRI KALIPAD BORAH
 S/O LT. TILESWAR BORAH
R/O VILL- BHAJUGAON
P.O. JIADHAL CHARIALI
DIST. DHEMAJI
ASSAM- 787057.

38: SRI DINESH PEGU
 S/O LT. GAM PEGU

R/O VILL- RATANPUR
P.O. DHEMAJI
DIST. DHEMAJI
ASSAM- 787057.

39: SRI BABUL BORA
 S/O ROKHESWAR BORA
R/O VILL- KULAPATHAR BALIGAON
P.O. ARADHAL
DIST. DHEMAJI
A SSAM- 787057.

40: SRI THAGIRAM TAYE
 S/O LT.PHUKAN TAYE
R/O VILL- RAICHAPRI DOLOPARA
P.O. JAMUGURI
DIST. DHEMAJI
ASSAM- 787057.

41: SRI NOBIN SONOWAL
 S/O SRI RAJANI SONOWAL

R/O VILL- BAPUCHANG
P.O. ARADHAL
DIST. DHEMAJI
A SSAM- 787057.

42: SRI BIBEKANANDA PEGU
 S/O SRI PADMADHAR PEGU
R/O VILL- BORPAMUA
P.O. JENGERMUKH
DIST. JORHAT
A SSAM- 785105.

43: SRI KHEMSON PEGU
                                                   Page No.# 8/19

S/O LT. GONESWAR PEGU
R/O VILL- KEKURI
P.O. JIADHAL
DIST. DHEMAJI
ASSAM
PIN -787057

44: SRI JAYANTA PHUKAN
 S/O LT. GONGADHAR PHUKAN
R/O VILL- KOCHOITING
P.O. HATIGARH

DIST. DHEMAJI
ASSAM- 787057

VERSUS

ARUNA SUNDARARAJAN AND 5 ORS.
THE SECRETARY TO THE DEPARTMENT OF TELECOMMUNICATIONS,
GOVT. OF INDIA,
NEW DELHI.

2:SMTI. SUJATA RAY
THE DIRECTOR (HRD)
 BSNL CORPORATE OFFICE

BHARAT SANCHAR BHAWAN
HARISH CHANDRA MATHUR LANE

JANPATH
 NEW DELHI- 110001.

3:ANUPAM SHRIVASTAVA
THE CHAIRMAN-CUM- MANAGING DIRECTOR

BSNL
CORPORATE OFFICE 10TH FLOOR

STATEMAN HOUSE
NEW DELHI-1.

4:AVINNA KUMAR PAHI
THE CHIEF GENERAL MANAGER (TELECOM)
ASSAM CIRCLE

ADMINISTRATIVE BUILDING
GUWAHATI -01.
                                                  Page No.# 9/19

            5:INDRA GOVIN SOREN
            THE GENERAL MANAGER (TELECOM)
            DIST. TEZPUR
             SSA
             BSNL
            TEZPUR- 784001.

            6:MONOJ KUMAR KARKI
            THE TELECOM DISTRICT ENGINEER
            TEZPUR
             SSA
             BSNL
            TEZPUR- 784001

Advocate for the Petitioner   : MR A CHOUDHURY

Advocate for the Respondent :




             Linked Case : Cont.Cas(C)/81/2018

            GOJEN BARUAH AND 7 ORS.
            S/O- LATE NARAYAN BARUAH
            R/O- VILL- BHERBARGHAT
            P.O AND P.S- MONGALDOI
            DIST- DARRANG
            ASSAM- 784125

            2: SWAPAN KUMAR SAHA
            S/O- LATE HEMANTA KUMAR SAHA
             R/O- VILL- GOPAL NAGAR
             P.O AND P.S- KHARUPETIA
             DIST- DARRANG
            ASSAM- 784125

            3: TAIZUDDIN AHMED
            S/O- MD. TAZIM ALI
            R/O- VILL- SONAWA
            P.O AND P.S- SIPAJHAR
            DIST- DARRANG
            ASSAM- 784125

            4: INARMAL GOWALA
            S/O- LATE TILAK GOWALA
                                                     Page No.# 10/19

R/O- VILL- UDALGURI
P.O AND P.S- UDALGURI
DIST- UDALGURI
ASSAM- 784509

5: PRABIN CHANDRA BORO
S/O- PATIRAM BORO
R/O- VILL- BORKALA
P.O AND P.S- DHULA
DIST- DARRANG
ASSAM- 784146

6: INDIRA BORA
S/O- SRI GAJEN BARUAH
R/O- VILL- BHEBERAGHAT
P.O AND P.S- MANGALDOI
DIST- DARRANG
ASSAM- 784125

7: SADHIRAM DEKA
S/O- LATE JAGAT CHANDRA DEKA
R/O- VILL- BHEBERAGHAT
WARD NO.10
P.O AND P.S- MANGALDOI
DIST- DARRANG
ASSAM- 784145

8: KISHOR KUMAR PATHAK
S/O- LATE JOGENDRA NATH PATHAK
R/O- VILL- MILANPUR
P.O- BISWANATH CHARIALI
DIST- SONITPUR
ASSAM- 784176
VERSUS

ARUNA SUNDARARAJAN AND 5 ORS.
THE SECRETARY TO THE DEPTT. OF TELECOMMUNICATIONS
GOVT OF INDIA
NEW DELHI-01

2:SUJATA RAY
THE DIRECTOR(HRD)
 BSNL CORPORATE OFFICE
 BHARAT SANCHAR BHAWAN
 HARISH CHANDRA MATHUR LANE
 JANPATH
 NEW DELHI- 110001
 3:ANUPAM SHRIVASTAVA
                                                              Page No.# 11/19

THE CHAIRMAN CUM MANAGING DIRECTOR
BSNL
CORPORATE OFFICE
10TH FLOOR
STATESMAN HOUSE
NEW DELHI-01
4:AVINNA KUMAR PAHI
THE CHIEF GENERAL MANAGER (TELECOM)
ASSAM CIRCLE
ADMINISTRATIVE BUILDING
GUWAHATI- 01
5:INDRA GOVIN SOREN
THE GENERAL MANAGER(TELECOM)
DIST- TEZPUR SSA
BSNL
TEZPUR- 784001
6:MONOJ KUMAR KARKI
THE TELECOM DISTRICT ENGINEER
TEZPUR SSA
BSNL
TEZPUR-784001.
------------
Advocate for : MR. A CHOUDHURY
Advocate for : appearing for ARUNA SUNDARARAJAN AND 5 ORS.



Linked Case : Cont.Cas(C)/83/2018

BINENDRA BASUMATARY AND 16 ORS.
S/O- LATE RAMENDRA BASUMATARY
R/O- MERBANG CHUBA VILLAGE
P.O- BENGBARI
DIST- DARRANG
ASSAM- 784523

2: ATUL CHANDRA DEKA
S/O- LATE MADAN DEKA
 R/O- BATABARI VILL
 P.O- MAZBAT
 DIST- UDALGURI
ASSAM- 784507

3: SAKIRAM MAJHI
S/O- LATE DURGARAM MAJHI
R/O- OUBARI VILLAGE
P.O- THELAMARA
DIST- SONITPUR
                                 Page No.# 12/19

ASSAM- 784149

4: KARUNA CH. LAHKAR
S/O- LATE DASHARATH LAHKAR
R/O- NIMAIGARH VILLAGE
P.O- RANGAPARA
DIST- SONITPUR
ASSAM- 784505

5: BISWAJIT MALAKAR
S/O- LATE SATINDRA MALAKAR
R/O- WARD NO. 8 VILL
SANKAR MANDIR ROAD
P.O- DHEKIAJULI
DIST- SONITPUR
ASSAM- 784110

6: MINA DAS
W/O- LATE JAMINI DAS
R/O- WARD NO. 10
VILL
NOZARAPAR
P.O- DHEKIAJULI
DIST- SONITPUR
ASSAM- 784110

7: PARAMITA DEY
W/O- LATE NARAYAN CHANDRA DEY
R/O- WARD NO. 8 VILLAGE
SANKAR MANDIR ROAD
P.O- DHEKIAJULI
DIST- SONITPUR
ASSAM- 784110

8: ANUP KUMAR DUTTA
S/O- SRI AMAL DUTTA
R/O- WARD NO. 3
VIVEKANANDA ROAD
P.O- RANGAPARA
DHEKIAJULI
DIST- SONITPUR
ASSAM- 784110

9: SANJAY KUMAR DEB
S/O- LATE NANI GOPAL DEB
R/O- WARD NO. 4 VILLAGE
SATSANG BIHAR
P.O- RANGAPARA
                               Page No.# 13/19

DIST- SONITPUR
ASSAM- 784505

10: DINAKANTA GHATOWAL
S/O- SRI FAGURAM GHATOWAL
R/O- KALAKUCHI VILLAGE
P.O- THELARAM
DIST- SONITPUR
ASSAM- 784149

11: ROHINIKANTA BASUMATARY
S/O- SRI GUNIRAM BASUMATARY
R/O- RAJABASTI VILLAGE
P.O- KAJIAMATI
DIST- DARRANG
ASSAM- 784509

12: RAJAT BHATTACHARJEE
S/O- RAJENDRA BHATTACHARJEE
R/O- JALUKBARI VILLAGE
P.O- TANGLA
DIST- DARRANG
ASSAM- 784521

13: RAJIN KUMAR BORO
S/O- DANDIRAM BORA
R/O- NO.1 SAPKHATI VILLAGE
P.O- UDALGURI
DIST- DARRANG
ASSAM- 784509

14: KAMALESHWAR NARARY
S/O- SRI UPEN NARZARY
R/O- LAHAPARA VILLAGE
P.O- BEHAPARA
DIST- KAMRUP
ASSAM- 781365

15: BIREN RABHA
S/O- SRI RABINDRA RABHA
R/O- HABIGAON VILLAGE
P.O- TAMULBARI (HARISINGA)
DIST- DARRANG
ASSAM- 784510

16: PIAR ALI
S/O- MOHSEN ALI
R/O- SINGHIMARI VILLAGE
                                                              Page No.# 14/19

P.O- KANDAJAN
DIST- DARRANG
ASSAM- 784125

17: MOINUL HAQUE
S/O- LATE AYUB ALI
R/O- BANSERIA VILLAGE
P.O- TANGLA
DIST- UDALGURI
ASSAM- 784521
VERSUS

ARUNA SUNDARARAJAN AND 5 ORS.
THE SECRETARY TO THE DEPTT. OF TELECOMMUNICATIONS
GOVT OF INDIA
NEW DELHI

2:SUJATA RAY
THE DIRECTOR (HRD) BSNL CORPORATE OFFICE
 BHARAT SANCHAR BHAWAN
 HARISH CHANDRA MATHUR LANE
 JANPATH
 NEW DELHI- 110001
 3:ANUPAM SHRIVASTAVA
THE CHAIRMAN CUM MANAGING DIRECTOR
 BSNL CORPORATE OFFICE 10TH FLOOR
 STATESMAN HOUSE
 NEW DELHI- 01
 4:AVINNA KUMAR PAHI
CHIEF GENERAL MANAGER (TELECOM)
ASSAM CIRCLE
ADMINISTRATIVE BUILDING
 GUWAHATI-01.
 5:INDRA GOVIN SOREN
GENERAL MANAGER (TELECOM)
 DISTRICT-TEZPUR
 SSA
 BSNL
TEZPUR-784001.
 6:THE DISTRICT TELECOM ENGINEER
TEZPUR SSA
 BSNL
TEZPUR- 784001
 ------------
Advocate for : MR. A CHOUDHURY
Advocate for : appearing for ARUNA SUNDARARAJAN AND 5 ORS.
                                      Page No.# 15/19


Linked Case : Cont.Cas(C)/466/2023

BABUL SAIKIA AND 18 ORS
S/O- LT. DAMBARU SAIKIA
VILL.- BAMGAON
P.O.- BISWANATH CHARIALI
DIST.- SONITPUR
ASSAM

2: BIREN BORAH
S/O- SRI LOKESWAR BORAH
VILL. AND P.O.- CHOTIA
 DIST.- SONITPUR
ASSAM.

3: GAGAN BHUYAN
S/O- LT. THULESWAR BHUYAN
VILL.- BARBHUYAN
P.O.- CHOTIA
DIST.- SONITPUR
ASSAM.

4: BIREN DAS
S/O- LT. DULAN DAS
VILL.- KHORASIMALU
P.O.- GERUABARI
DIST.- SONITPUR
ASSAM.

5: ABANI BARUAH
S/O- LT. BHOLA BARUAH
VILL.- CHOTI BARUAH CHUBURI
P.O.- CHOTIA
DIST.- SONITPUR
ASSAM.

6: TILAK BORAH
S/O- LT. LABORAM BORAH
VILL.- BANGAON
P.O.- BISWANATH CHARIALI
DIST.- SONITPUR
ASSAM.

7: PULIN BORAH
S/O- LT. PURNA KANTA BORAH
VILL.- MAZGAON
P.O.- TEZPUR
                                          Page No.# 16/19

DIST.- SONITPUR
ASSAM.

8: GOBINDA BHUYAN
S/O- LT. TARINI BHUYAN
VILL.- BANGAON
P.O.- BISWANATH CHARIALI
DIST.- SONITPUR
ASSAM.

9: MS. TUNMONI SAIKIA
D/O- LT. PABITRA SAIKIA
VILL.- KOCHGAON
P.O.- BISWANATH CHARIALI
DIST.- SONITPUR
ASSAM.

10: DHARMENDRA KR. RAY
S/O- RAJENDRA RAY
R/O VILL. AND P.O.- BISWANATH CHARIALI
DIST.- SONITPUR
ASSAM.

11: AMBIKA BARMAN
S/O- LT. PRANESWAR BARMAN
R/O VILL-RONGAMURY
PABHOI
DIST.- SONITPUR
ASSAM.
12: BASANTA BHUYAN
S/O- LT. DHATU RAM BHUYAN
R/O VILL.- GOPALPUR
P.O.- ALENGISATRA
DIST.- SONITPUR
ASSAM.
13: PRABHAT KALITA
S/O- LT. DHIRA DUTTA KALITA
VILL.- NAHARANI
P.O.- BALICHANG
DIST.- SONITPUR
ASSAM.
14: DIPEN BHUYAN
S/O- LT. DEBESWAR BHUYAN
R/O VILL.- BARACHUK
P.O.- KHATARGAON (KALABARI)
DIST.- SONITPUR
ASSAM.
15: JITEN SARMAH
                                                  Page No.# 17/19

S/O- LT. NITYANANDA SARMAH
VILL.- BARGHOGIA
 P.O.- JAMUGURIHAT
 DIST.- SONITPUR
ASSAM.
 16: GOBINDA BORAH
S/O- SIVANATH BORAH
 R/O P.O.- BISWANATH CHARIALI
 DIST.- SONITPUR
ASSAM.
 17: JITU SARMAH
S/O- LT. RABIRAM SARMAH
VILL.- BANGAON
 P.O.- BISWANATH CHARIALI
 DIST.- SONITPUR
ASSAM.
 18: KHARGESWAR BORAH
S/O- LT. LEBORAM BORAH
VILL.- RANGAMATI
 P.O.- PANBOI
 P.O.- BISWANATH CHARIALI
 SONITPUR
ASSAM.
 19: NIGAM SWARGIARY
S/O- RAGHUNATH SWARGIARY
VILL.- BHELUGURI
 P.O.- BARPAAM TINIALI
 P.O.- BISWANATH CHARIALI
 DIST.- SONITPUR
ASSAM.
VERSUS
MS. ARUNA SUNDARARAJAN
 IAS AND 5 ORS.
THE SECRETARY TO THE DEPARTMENT OF TELECOMMUNICATIONS
 GOVERNMENT OF INDIA
 NEW DELHI
2:SMT. SUJATA RAY
THE DIRECTOR (HRD)
 BSNL CORPORATE OFFICE
 BHARAT SANCHAR BHAVAN
 HARISH CHANDRA MATHUR LANE
 JANPATH
 NEW DELHI-110001
 3:ANUPAM SHRIVASTAVA
THE CHAIRMAN-CUM-MANAGING DIRECTOR
 BSNL
 CORPORATE OFFICE
 10TH FLOOR
                                                                           Page No.# 18/19

                   STATESMAN HOUSE
                   NEW DELHI-1
                   4:SANDEEP GOVIL
                   THE CHIEF GENERAL MANAGER (TELECOM)
                   ASSAM TELECOM CIRCLE
                   ADMINISTRATIVE BUILDING
                   4TH FLOOR
                   PANBAZAR
                   GUWAHATI-781001
                   ASSAM
                   5:M.S. BECK
                   THE GENERAL MANAGER
                   (TELECOM) DISTRICT
                   TEZPUR SSA
                   BSNL
                   TEZPUR-784001
                   6:MONOJ KUMAR KARKI
                   THE TELECOM DISTRICT ENGINEER
                   TEZPUR SSA
                   BSNL
                   TEZPUR-784001
                   ------------
                   Advocate for : MR. N BORAH
                   Advocate for : appearing for MS. ARUNA SUNDARARAJAN
                   IAS AND 5 ORS.



                                              BEFORE
                    HON'BLE THE CHIEF JUSTICE (ACTING) MR. LANUSUNGKUM JAMIR
                                 HON'BLE MR. JUSTICE KARDAK ETE
                                             ORDER

22.01.2024 (L.S. Jamir, C.J(Acting) Mr. B. Pathak, learned counsel appearing for the respondents on the basis of instructions submits that the revise salary of 6(six) left out working cases will be disbursed in the month of January, 2004, the budget for arrear payment of wages for all the 98(ninety eight) cases has been received and the arrear wages Page No.# 19/19 will be paid by 29.02.2024.

He therefore submits that sometime may be given to the respondents to pay the arrear wages to the petitioners.

The prayer is allowed.

List the matter on 04.03.2024.

                                  JUDGE          CHIEF JUSTICE (ACTING)




Comparing Assistant