Section 459(xlvii) in Civil Court Rules of the High Court of Judicature at Patna
(xlvii)Applications under Sections 11, 22, 32, 34, 36, 41, 46, 49, 53, 71, 72, 73 and 74 of the Indian Trust Act (II of 1882). [H.C. memo. no. 2669-83, dated the 24th November, 1962]