Himachal Pradesh High Court
State Of H.P. & Ors. vs . Baldev Raj & Ors. on 25 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P. & Ors. vs. Baldev Raj & Ors.
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RFA No. 382 of 2009.
25.05.2023 Present: Mr. B.N. Sharma, Addl. A.G., for the appellants/non-applicants.
Mr. Vijay Sharma, Advocate, for the applicants.
r to CMP No. 6126 of 2023.
Learned counsel for the applicants seeks permission to withdraw the instant application with liberty to file afresh with better particulars. Prayer being innocuous is allowed. Accordingly, the instant petition is dismissed as withdrawn with liberty as prayed for.
(Satyen Vaidya) Judge 25th May, 2023.
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