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Himachal Pradesh High Court

State Of H.P. & Ors. vs . Baldev Raj & Ors. on 25 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

State of H.P. & Ors. vs. Baldev Raj & Ors.

.

RFA No. 382 of 2009.

25.05.2023 Present: Mr. B.N. Sharma, Addl. A.G., for the appellants/non-applicants.

Mr. Vijay Sharma, Advocate, for the applicants.

r to CMP No. 6126 of 2023.

Learned counsel for the applicants seeks permission to withdraw the instant application with liberty to file afresh with better particulars. Prayer being innocuous is allowed. Accordingly, the instant petition is dismissed as withdrawn with liberty as prayed for.

(Satyen Vaidya) Judge 25th May, 2023.

(jai) ::: Downloaded on - 25/05/2023 20:35:55 :::CIS