Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in Insolvency and Bankruptcy Board of India (Insolvency Professional Agencies) Regulations, 2016

14. Please state the details of the applicant's Board of Directors:

Sl. No. Name and address of the director DIN and PAN Details of any pending or concluded criminalproceedings against the directors