Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(ii) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000 (ii)The number of years premium to be paid, period to elapse and other conditions to be fulfilled before a bonus is allotted;
