Karnataka High Court
Ms Shwetha R vs Union Of India on 13 March, 2018
Author: A.S.Bopanna
Bench: A.S.Bopanna
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF MARCH, 2018
BEFORE
THE HON'BLE MR. JUSTICE A.S.BOPANNA
W.P.Nos.43635-43661/2016 (EDN-EX)
BETWEEN:
1. MS. SHWETHA R
AGED ABOUT 20 YEARS,
D/O. RAJANNA,
NO. 64, DODDAMARANAHALLI,
CHUNCHANAKUPAE (P),
TAVARAEKARE 562130
2. PUNEETH KUMAR
AGED ABOUT 24 YEARS,
S/O. SADANANDA,
NO. 268, 3RD CROSS,
1ST MAIN KALIKA NAGAR,
ANDRAHALLI,
BENGALURU 560058
3. MS. RANJITHA S C
AGED ABOUT 20 YEARS,
S/O. SARANAPPA B.C.
NO. 190/1/5, 6TH MAIN,
5TH CROSS,
SACHIDANAD NAGAR,
K S TOWN,
BENGALURU 560060
4. RAKESH RAJU N
AGED ABOUT 20 YEARS,
S/O. MANJUNATH RAJU,
NO. 19TH, MANJUNATH NAGAR,
8TH CROSS, MAGADI ROAD,
BENGALURU-560 023.
-2-
5. HARSITH KUMAR
AGED ABOUT 20 YEARS,
S/O. SRINIVAS B.V,
NO.69, 9TH "A" MAIN,
NO.339, 10TH CROSS,
SRINIVASPUR COLONY,
KENGERI (P),
BENGALURU-560 060.
6. MS. LATHA H.G.
AGED ABOUT 21 YEARS,
D/O. GIRISH H.B.
NO.22, 6TH CROSS, 1ST MAIN,
CHOLUR PALYA MAGADI ROAD,
BENGALURU.
7. SUJITH RAJ T
AGED ABOUT 23 YEARS,
S/O. THIMMARAJU,
NO.103, 1ST CROSS,
3RD MAIN, CHANDRA LAYOUT,
BENGALURU.
8. MS. RAKSHA N
AGED ABOUT 21 YEARS,
D/O. NINJARAJU,
NO.117, 2ND CROSS,
3RD MAIN, PEENYA 2ND STAGE,
BENGALURU.
9. GURUPRASAD.N
AGED ABOUT 20 YEARS
S/O NAGANNA.T
NO.9, BANNERGATTA POLICE QUATRAS
BENGALURU.
10. MS. CHAYA SINGH.K
AGED ABOUT 20 YEARS
D/O KUBER SINGH
NO.#61, 4TH CROSS,
1ST MAIN, NETHAJI LAYOUT,
VIJAYANAGAR
BENGALURU-560 040.
-3-
11.AKSHAY KUMAR.G
AGED ABOUT 20 YEARS
S/O C. GAJENDRA
NO.361-E, M.G. RAILWAY COLONY
OKALIPURAM, 9TH CROSS,
BENGALURU-560 096.
12.MS. SHASHIIKALA
AGED ABOUT 20 YEARS,
D/O SHNMUGAM
NO.3/4, 4TH CROSS, A MAIN,
KALYANAGAR, NAGARBAVI
BENGALURU-560056.
13.MS. SHIPA .C
AGED ABOUT 21 YEARS,
D/O CHOWDAPPA. B
NO.19/1, 19TH CROSS,
3RD MAIN, K.P. AGRAHARA,
B.H. NAGAR
BENGALURU-5600
14.HARSHENDRA.G
AGED ABOUT 21 YEARS,
S/O GANGANNA. N
NO.4, 1ST CROSS, 1ST MAIN,
NAGAMANI,
MADANAYAKANAHALLI
BELEKALLU, BENGALURU.
15.JEEVANGOWDA.H.P
AGED ABOUT 21 YEARS
S/O PUTTASWAMY. H.C
NO.31, CHOWDESHWARI NAGARA,
LAGGERE, BENGALURU.
16.NANJUNDA.S
AGED ABOUT 21 YEARS
S/O SHIVALINGAIAH
NO.197, 3RD MAIN,
VEERABADRANAGAR
BENGALURU-560021.
-4-
17.YASHITH M N
AGED ABOUT 22 YEARS
S/O M NARAYANASWAMY
NO.268, 5TH CROSS
S M V LAYOUT
MARUTHINAGAR
BENGALURU-560 056
18.MS MARIYA SHYLU A
AGED ABOUT 21 YEARS
D/O A ANTONY DASS
NO.24/A CROSS
BAIYYAPANAHALLI
RAILWAY QTRS
BENGALURU-560 026
19.MS NIKITHA H S
AGED ABOUT 22 YEARS
D/O HARIKIRSHNA C
NO.15, 10TH CROSS
4TH MAIN, S R NAGAR
BENGALURU-560 044
20.N PAVANA SHREE
AGED ABOUT 20 YEARS
D/O NARAYANA REDDY
NO.211, A CROSS
17TH MAIN, BAGALAGUNTE
BENGALURU-560 021
21.MS DIVYA R
AGE'D ABOUT 22 YEARS
D/O RANGNATH K R
NO.33, 6TH CROSS
BAGALAGUNTE
NAGASANDRA POST
BENGALURU.
22.MS. ANITHA M
AGED ABOUT 21 YEARS
D/O MUNIYAPPA
NO.1131, R T NAGAR
KAVALBAIRASANDRA
BENGALURU-560 021
-5-
23.DEVRAJ E
AGED ABOUT 19 YEARS
S/O ESHWAR R
NO.39/1, 5TH MAIN
3RD CROSS, HOSAHALLI
VIJAYNAGAR
BENGALURU-560 040
24.KOUSHIK R
AGED ABOUT 21 YEARS
S/O RAGHVENDRA G
NO.241/1
SRI MANJUNATHA NILAYA
AVALAHALLI
BENGALURU-560 026
25.VENKATESH N
AGED ABOUT 21 YEARS
S/O R NAGARAJAN
NO.91, 2ND STAGE
3RD CROSS, 1ST MAIN
BHUVANESHWARI NAGAR
BENGALURU-560 056
26.ANU ANKIT DUBAY
AGED ABOUT 21 YEARS
S/O VIJAY DUBAY
NO.19, 1ST MAIN
2ND CROSS, JYOTHI NAGAR
BENGALURU-560 029
27.MS NAGMA S
AGE 20 YEARS
D/O SYED GHOUSE
NO.8, 16TH CROSS
MAGADI ROAD
BENGALURU-560 023
... PETITIONERS
(BY SRI M H I SINDHAGI, ADV.)
-6-
AND:
1. UNION OF INDIA
REP. BY ITS SECRETARY TO GOVERNMENT
MINISTRY OF HUMAN RESOURCES AND
DEVELOPMENT
NEW DELHI-110 001
2. UNIVERSITY GRANTS COMMISSIONER
REP. BY ITS SECRETARY
BAHADUR SHAH ZAFAR MARG
NEW DELHI-110 002
3. THE REGISTRAR
KARNATAKA STATE OPEN UNIVERSITY
MUKTAGANGOTHRI
MYSORE-570 006
KARNATAKA STATE
4. THE STATE OF KARNATAKA
BY DEPT. OF HIGHER EDUCATION
VIDHANA SOUDHA
BENGALURU-560 001
REP. BY ITS SECRETARY
5. AAKASH INTERNATIONAL BUSINESS
MANAGEMENT COLLEGE
BY ITS CHAIRMAN
NO.198, MALLATAHALLI
NEW EXTENSION
KENGANKUNTE CROSS SIGNAL
BENGALURU-560 058
... RESPONDENTS
(BY SRI T P RAJENDRA KUMAR SUNGAY, ADV. FOR R3)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO DIRECT THE R-3 UNIVERSITY TO CONDUCT
THE ALL FURTHER SEMESTER EXAMINATION FOR THE
COMPLETION OF BACHELOR OF COMPUTER APPLICATION
COURSE OF 3 YEARS AND TO REGULARIZE THE
-7-
ACADEMIC SESSION AND COMPLETE THE COURSES IN A
TIME BOUND MANNER.
THESE WRIT PETITIONS COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
In view of the order dated 11.10.2017, the compliance not being effected the petitions are dismissed.
However, liberty is reserved to the learned counsel for the petitioners to seek for revival after complying with the office objections.
Sd/-
JUDGE SPS/bms