Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12C] [Entire Act] State of Haryana - Subsection Section 12C(1) in The Societies Registration Act, 1860 (1)Every governing body entrusted with the management of the affairs of a society registered under this Act shall keep regular accounts.
