Supreme Court - Daily Orders
Central Bureau Of Investigation vs Dipak Kumar Lahiri on 6 February, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.233-234 OF 2018
(@ SPECIAL LEAVE PETITION (CRL.) NOS. 7807-7808 OF 2013)
CENTRAL BUREAU OF INVESTIGATION ...APPELLANT(S)
VERSUS
DIPAK KUMAR LAHIRI & ANR. ...RESPONDENT(S)
O R D E R
Leave granted.
Heard learned counsel for the appellant. In spite of service, none appears for the respondents.
It is pointed out that there were two transactions for which two separate charge-sheets were filed. The High Court has quashed both the charge-sheets on the ground that both the charge-sheets related to a single transaction.
Having regard to the facts and circumstances, we find the impugned order to be unsustainable which will stand set aside.
The appeals are, accordingly, allowed.
…...................J. Signature Not Verified [ADARSH KUMAR GOEL] Digitally signed by MADHU BALA Date: 2018.02.07 17:09:42 IST Reason: NEW DELHI …...................J. 6th FEBRUARY, 2018 [UDAY UMESH LALIT] ITEM NO.41 COURT NO.11 SECTION II-B S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Special Leave to Appeal(Crl.No(s).7807-7808/2013 (Arising out of impugned final judgment and order dated 01-03-2013 in CRLRP No. 2592/2005 CRLRP No. 2593/2005 passed by the High Court At Calcutta) CENTRAL BUREAU OF INVESTIGATION Petitioner(s) VERSUS DIPAK KUMAR LAHIRI & ANR. Respondent(s) (FOR STAY APPLICATION ON IA 19656/2013) Date : 06-02-2018 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Ms. Pinky Anand,ASG Mr. P.K. D ey,Adv.
Ms. Seema B.,Adv.
Mr. Hemant Arya,Adv.
Mr. Mukesh Kumar Maroria, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Leave granted.
The appeals are allowed in terms of the signed order. Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER
(Signed order is placed on the file)