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Chattisgarh High Court

Smt. Rekha Agarwal vs Shri Anil Agarwal 16 Wps/1814/2018 ... on 23 April, 2018

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                           CONT No. 615 of 2017

             Smt. Rekha Agarwal Versus Shri Anil Agarwal & Anr.




23.04.2018

Shri V.G.Tamaskar, Advocate for the petitioner.

Shri Jaydeep Singh Yadav, Advocate for the contemnors. The counsel for the petitioner prays for some time. As prayed, list it in the week commencing 09/07/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit