Section 24 in The Fertilizer (Control) Order, 1985
24. Manufacturers/pool handling agencies to appoint officers responsible with compliance of the order.
- Every manufacturing organisation [importer] [Inserted by S.O. 163(E), dated 14th February,1994.] and pool handling agency shall appoint in that organisation and in consultation with the Central Government, an officer, who shall be responsible for compliance with the provisions of this Order.
