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[Cites 0, Cited by 0] [Section 35A(4)] [Section 35A] [Entire Act]

Union of India - Subsection

Section 35A(4)(a) in Life Insurance Corporation of India (Staff) Regulations, 1960

(a)any immovable property accepted or acquired by him by any of the modes specified in sub-regulation (1) or owned or inherited by him or held in his name or in the name of any member of his family or of any other person;