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State of Rajasthan - Section

Section 6A in The Rajasthan Municipalities (Class IV Service) Rules, 1964

6A. [ Reservation of vacancies for other backward classes. [Rules 6-A and 6-B Inserted by Notification No. F. 8 ()Rules/LSG/98/468, dated 16-1-1999, Published in Rajasthan Gazette, Part VI-A (ExtraOrdinary) dated 11-2-1999, page 224.]

- Reservation of vacancies for other backward classes shall be in accordance with the order of the Government for such reservation in force at the time of direct recruitment. In the event of non- availability of eligible and suitable candidates amongst other backward classes in a particular year, the vacancies so reserve for them shall be filled in accordance with the normal procedure.