Section 31(2)(viii) in The Bombay University Act, 1974

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Bombay Presidency - Subsection

Section 31(2)(viii) in The Bombay University Act, 1974

(viii)two persons nominated by the Vice-Chancellor, who are not connected with the University, and of whom one shall have research qualifications; and

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Bombay Presidency - Subsection

Section 31(2)(viii) in The Bombay University Act, 1974