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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Odisha - Subsection

Section 86(2)(a) in The Orissa Tenancy Act, 1913

(a)the construction of wells, tanks, water-channels and other works tor the storage, supply or distribution of water for the purposes of agriculture, or for the use of men and cattle employed in agriculture;