Section 3(2)(a) in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989

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State of Telangana - Subsection

Section 3(2)(a) in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989

(a)for a term exceeding ten years and in force on the appointed date; shall cease to be in force on the expiry of the period of ten years with effect from the date when such lease or agreement came into force; and

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State of Telangana - Subsection

Section 3(2)(a) in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989