Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1)(c) in Chhattisgarh Public Distribution System (Control) Order, 2004

(c)To try out innovations to reach un-reached populations of very poor, marginalised and vulnerable people both in urban and rural areas like urban homeless, disabled, tribal people facing displacement/or who are already displaced;