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State of Haryana - Section

Section 29 in The Haryana Canal and Drainage Rules, 1976

29. Water rate for preliminary waterings (Paleva) when no crop is sown. [Section 31(1)].

- When a field receives preliminary watering and afterwards no crop is sown in the same as well as in the succeeding harvest, the lowest rate for 'lift' or 'flow' given in the Schedule of Water rates, as the case may be, shall be charged.