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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(11A) in Karnataka Education Act, 1983

(11A)[ "District Education Regulatory Authority" means an authority constituted under the Chairmanship of the Deputy Commissioner of a district with composition, role, functions and powers as may be prescribed by rules.] [Inserted by Act 25 of 2017, w.e.f. 22.04.2017.]