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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(3)The [Custodian General] [Substituted by Act XXIII of Svt. 2007. for 'Government'.] shall cause such accounts to be inspected and audited at such intervals and by such persons as may be prescribed.