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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(6) in The M.P. Public Health Act, 1949

(6)If an order, made under sub-section (4) or cancelled under sub-section (5), relates to a dairy situated outside the limits of the local area, the Health Officer shall also inform the local authority within whose jurisdiction the dairy is situated.