Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Assam - Subsection Section 68(a) in The Assam Excise Act, 1910 (a)the intoxicant, hemp plant (Cannabis Sativa L) still, utensil, implement, apparatus or material in respect of or by means of which such offence has been committed ;
