Supreme Court - Daily Orders
Manoj Kumar Samdaria vs Commissioner Of Income Tax-I on 11 August, 2014
& ITEM NO.33 COURT NO.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20307/2014
(Arising out of impugned final judgment and order dated 12/03/2014 in
ITA No. 97/2014 passed by the High Court Of Delhi At N. Delhi)
MANOJ KUMAR SAMDARIA Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX-I Respondent(s)
(With prayer for interim relief)
Date : 11/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. R. Santhanam, Adv.
Ms. Madhurima Tatia ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2014.08.13
16:04:51 IST
Reason: