Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

P.Tamilraja vs The Superintendent Of Police on 25 June, 2019

Author: V.Bharathidasan

Bench: V.Bharathidasan

                                                           1

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED :      25.06.2019

                                                         CORAM:

                             THE HONOURABLE MR.JUSTICE V.BHARATHIDASAN

                                            W.P.(MD)No.14094 of 2019

                 P.Tamilraja                                              : Petitioner

                                                         Versus

                 1.The Superintendent of Police,
                    Tirunelveli, Tirunelveli District.
                 2.The Inspector of Police,
                    Koodankulam Police Station,
                    Tirunelveli District.                                 : Respondents
                 Prayer: Writ Petition is filed under Article 226 of the Constitution of India
                 praying for the issuance of a Writ of Mandamus, directing the respondents
                 to grant permission and accord protection for conducting the Kabadi
                 Tournament scheduled for two days i.e., on 06.07.2019 at 04.00 p.m to
                 07.07.2019 at 06.00 a.m. and 07.07.2019 at 04.00 p,m. to 08.07.2019 at
                 06.00 a.m. going to held in West Koodal City Ground, Koodankulam,
                 Tirunelveli District.

                                      For Petitioner           : Mr.C.Susikumar
                                     For Respondents           : Mr.K.Suyambulinga Bharathi,
                                                                 Government Advocate (Crl.side)

                                                  ORDER

This Writ Petition has been filed seeking for a direction to the the respondents to grant permission and accord protection for conducting the http://www.judis.nic.in 2 Kabadi Tournament scheduled for two days i.e., on 06.07.2019 at 04.00 p.m to 07.07.2019 at 06.00 a.m. and 07.07.2019 at 04.00 p,m. to 08.07.2019 at 06.00 a.m. going to be held in West Koodal City Ground, Koodankulam, Tirunelveli District.

2.By consent of both parties, the main Writ Petition is taken up for final disposal at the stage of admission itself.

3.Mr.K.Suyambulinga Bharathi, learned Government Advocate (Crl.

side), takes notice for the respondents.

4.Today, when the matter was taken up for hearing, the learned Government Advocate (Crl. side) appearing for the respondents on instructions submitted that the application has been considered and rejected by the second respondent Police.

5.Considering the above circumstances, the prayer sought for by the petitioner cannot be granted. The Writ Petition stands dismissed accordingly. No costs.

25.06.2019 Index :Yes/No Internet:Yes/No Tsg http://www.judis.nic.in 3 To

1.The Superintendent of Police, Tirunelveli, Tirunelveli District.

2.The Inspector of Police, Koodankulam Police Station, Tirunelveli District.

http://www.judis.nic.in 4 V.BHARATHIDASAN, J Tsg Order made in W.P.(MD)No.14094 of 2019 25.06.2019 http://www.judis.nic.in