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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(1)(b) in Arunachal Pradesh Housing Board Act, 2014

(b)by or on behalf of the Board under the provisions of this Act as all proceeds from the sale of land or any other kind of property of the Board, all rents, interests, profits and other monies accruing to the Board.