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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(d) in The Patents (Amendment) Act, 2002

(d)in sub- section (6),-
(i)after the words" amend his specification", the words" or any document relating thereto" shall be inserted;
(ii)after the words" acceptance of the complete specification", the words" along with other documents filed by the applicant" shall be inserted.