Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(3) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993 (3)On completion of verification and stamping, the Inspector shall issue a certificate of verification in the form set out in Schedule XIII.
