Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(f) in The Mythic Society (Dissolution and Management) Act, 1976

(f)do all such things as may be necessary or incidental or conducive to the attainment of all or any of the objects specified in clauses (a) to (e).