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Patna High Court - Orders

Abdul Majeed Khan vs The State Of Bihar & Ors on 22 June, 2009

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                         CWJC No.9885 of 2008
                         ABDUL MAJEED KHAN
                                Versus
                       THE STATE OF BIHAR & ORS
                               -----------

3. 22-Jun-09 Nobody appears.

In view of the office notes, let rule returnable date be extended by eight weeks.

(Shiva Kirti Singh, ACJ.) (Anjana Prakash,J.) perwez