Patna High Court - Orders
Abdul Majeed Khan vs The State Of Bihar & Ors on 22 June, 2009
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.9885 of 2008
ABDUL MAJEED KHAN
Versus
THE STATE OF BIHAR & ORS
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3. 22-Jun-09 Nobody appears.
In view of the office notes, let rule returnable date be extended by eight weeks.
(Shiva Kirti Singh, ACJ.) (Anjana Prakash,J.) perwez