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[Cites 0, Cited by 0] [Section 242(1)] [Section 242] [Entire Act]

State of Goa - Subsection

Section 242(1)(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)no building worker employed in building or other construction work shall be required or allowed to work continuously for more than fifteen hours a day inclusive of intervals of rest or sixty hours in a week: