Section 22(2)(vi) in Institute of Infrastructure, Technology, Research and Management Act, 2012

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State of Gujarat - Subsection

Section 22(2)(vi) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(vi)verify and sign the pleadings in all suits and other proceedings by or against the University and all the processes in such suits and proceedings shall be issued to and served on the Registrar; and

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State of Gujarat - Subsection

Section 22(2)(vi) in Institute of Infrastructure, Technology, Research and Management Act, 2012