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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(vi) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(vi)The reduction in load will be allowed after the execution of the agreement for the reduced load and completion of all formalities provided herein.