Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 9 in Bengal Embankment Act, 1882 9. Proclamation to be published for thirty days. - Every such general notice shall be published in the manner provided by Section 80 not less than thirty days before the day appointed for hearing the persons interested.
