Bombay High Court
The Vasai Taluka Parsee Panchayat ... vs Mrs. Frenny Khambata And Ors on 26 October, 2018
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11861 OF 2018
The Vasai Taluka Parsee Panchayat Charitable ....Petitioner
Trust Thru Managing Director, Mr. Ruzbe
Dupetawalla
V/S
Mrs. Frenny Khambata And Ors ....Respondent
Mr. Pramod G. Kathane for the petitioner Mr. Astad Randeria i.b. Mr.Mangesh D Chavan For R.no.1 ( & Vp Filed) Mr. P.P. Pujari, A.G.P. for R.No. 2 and 3 CORAM : RAJESH G. KETKAR, J DATE : 26th October, 2018 P.C. :
Matter to be placed for passing order on 31/10/2018 on Supplementary Board.
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