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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(ii) in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

(ii)Words or expressions occurring in these Regulations and not defined herein but defined in the Act shall have the meanings assigned in the Act and/or the rules and regulations made thereunder.