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State of Bihar - Section

Section 27 in Bihar Police Act, 2007

27. Power and Responsibilities of the Director General of Police.

- As the Head of the State Police Service, The Director General of Police shall have the following responsibilities:
(a)To implement policies, strategic schemes and the annual plan formulated by the government.
(b)Operation control and supervision of the police service in order to ensure its efficiency, effectiveness, sensitivity and responsibility.