Supreme Court - Daily Orders
T. Bhimjyani Warehousing Cold Chain ... vs M/S Parwani Enterprises on 23 January, 2025
ITEM NO.92 REGISTRAR COURT SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 28663/2024
T. BHIMJYANI WAREHOUSING COLD CHAIN PVT. LTD. Petitioner(s)
VERSUS
M/S PARWANI ENTERPRISES Respondent(s)
Date : 23-01-2025 This petition was called on for hearing today.
For Petitioner(s) : Mr. Rohit Kumar Singh, AOR
Mr Raj Lakshmi Singh, Adv.
Ms Vidushi Srivastava, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
As per office report, service is not complete on the sole respondent. However, Ld. counsel, Mr Umesh Mishra appearing on behalf of Mr Shishir Pinaki, Advocate-on-record undertakes to appear for the sole respondent and seeks time for filing vakalatnama and counter affidavit. Be filed within four weeks time.
List again on 24.02.2025.
Signature Not Verified Digitally signed by HEMA JOSHI Date: 2025.01.23 SUJATA SINGH 17:02:40 IST Reason: Registrar HJ