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State of Tamilnadu - Section

Section 17 in Tamil Nadu Poisons (Regulation of Possession and Sale) Rules, 2015

17. Poison sold, to be securely packed and labeled.

- When any poison is sold, it shall be securely packed in a closed receptacle or container according to the quantity and every such receptacle or packet shall be labeled by the licensee with a red label specifying in English and in Tamil, the name of the poison and the name and address of the licensee. The following universal warning symbols shall also be displayed on the receptacle.