Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(1)The Director may, with the sanction of the Government, purchase or take a lease of, or accept a gift or bequest of, any protected monument.