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Supreme Court - Daily Orders

Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 18 November, 2020

Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat

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      ITEM NO.47                Court 3 (Video Conferencing)               SECTION XVII

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

      Civil Appeal             No(s).   2816/2020

      LG POLYMERS INDIA PRIVATE LIMITED                                  Appellant(s)

                                                    VERSUS

      ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS.                      Respondent(s)

      (IA No.69138/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT and IA No.69139/2020-EX-PARTE STAY and IA No.52395/2020-
      EXEMPTION FROM FILING AFFIDAVIT and IA No.69140/2020-EXEMPTION FROM
      FILING AFFIDAVIT and IA No.50073/2020-INTERVENTION/IMPLEADMENT and
      IA No.69142/2020-PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS and
      IA No.69141/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
      ANNEXURES and IA No.52391/2020-PERMISSION TO FILE ADDITIONAL
      DOCUMENTS/ FACTS/ ANNEXURES )


      WITH
      SLP(C) No. 10117-10119/2020 (XII-A)
      (FOR ADMISSION and I.R.)

       C.A. No. 2665/2020 (XVII)
      (IA No. 57476/2020 - EX-PARTE STAY)

      Date : 18-11-2020 These matters were called on for hearing today.

      CORAM :
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT
                          HON'BLE MR. JUSTICE VINEET SARAN
                          HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      Counsel for the Parties:
                              Mr.              Mukul Rohatgi, Sr. Adv.
                              Mr.              Shyam Divan, Sr. Adv.
                              Mr.              Anuj Berry, Adv.
                              Mr.              Aashish Gupta, Adv.
                              Mr.              Chaitanya Safaya, Adv.
                              Mr.              PSS Bhargava, Adv.
                              Mr.              S. S. Shroff, AOR
Signature Not Verified


                                         Ms.   Aishwarya Bhati, ASG
Digitally signed by Dr.
Mukesh Nasa
Date: 2020.11.20
18:09:12 IST
Reason:                                  Mr.   Gurmeet Singh Makker, AOR
                                         Mr.   Ashish Rana, Adv.
                                         Mr.   Shovan Mishra, Adv.
                                  2



                       Mr.   Nikhil Nayyar, Sr. Advocate
                       Mr.   TVS Raghavendra Sreyas, AOR
                       Ms.   Sugandha Batra, Adv.
                       Mr.   Siddharth Vasudev, Adv.
                       Ms.   Gayatri Gulati, Adv.


                       Mr.   Mahfooz Ahsan Nazki, AOR
                       Mr.   Polanki Gowtham, Adv.
                       Mr.   Amitabh Sinha, Adv.
                       Mr.   Shrey Sharma, Adv.


                       Mr.   Saurabh Mishra, AOR
                       Mr.   Onkar Singh, Adv.
                       Ms.   Samridhi Pal,Adv
                       Mr.   Arun Verma, Adv.
                       Ms.   Neha Tripathi, Adv.

                       Mr. Rakesh Chander, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 16.12.2020.

(INDU MARWAH) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)