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[Cites 0, Cited by 0] [Section 72(7)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(7)(c) in The M.P. Factories Rules, 1962

(c)Large quantities of such liquids shall stored in isolated adequately ventilated building of fire resisting construction or in storage tanks, preferably underground and at a distance from any building as required in the Petroleum Rules, 1976.